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Hc 920631054 Pratap Narayan And ... vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 3914 ALL

Citation : 2012 Latest Caselaw 3914 ALL
Judgement Date : 31 August, 2012

Allahabad High Court
Hc 920631054 Pratap Narayan And ... vs The State Of U.P Thru Principal ... on 31 August, 2012
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4607 of 2012
 

 
Petitioner :- Hc 920631054 Pratap Narayan And Anr.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Petitioner Counsel :- Rajesh Singh Chauhan
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Ritu Raj Awasthi,J.

Notice on behalf of the opposite party nos. 1 to 9 has been accepted by the learned Chief Standing Counsel.

Learned counsel for the petitioners prays for and is allowed a week's time to seek instructions.

List this case along with Writ Petition No. 4550 (SS) of 2012

Order Date :- 31.8.2012

Subodh/-

 

 

 
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