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Smt. Krishna Premmai Devidasi vs International Society For ...
2012 Latest Caselaw 3911 ALL

Citation : 2012 Latest Caselaw 3911 ALL
Judgement Date : 31 August, 2012

Allahabad High Court
Smt. Krishna Premmai Devidasi vs International Society For ... on 31 August, 2012
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 389 of 2012
 

 
Petitioner :- Smt. Krishna Premmai Devidasi
 
Respondent :- International Society For Krishna Consciousness & Others
 
Petitioner Counsel :- Udayan Nandan,Shashi Nandan
 
Respondent Counsel :- Vivek Saran
 

 
Hon'ble Pankaj Mithal,J.

Dismissed.

See order of date passed on the memo of Civil Revision No. 388 of 2012.

Order Date :- 31.8.2012

SKS

 

 

 
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