Lakhraji Devi vs State Of U.P. & Others
2012 Latest Caselaw 3910 ALL

Citation : 2012 Latest Caselaw 3910 ALL
Judgement Date : 31 August, 2012

Allahabad High Court

Lakhraji Devi vs State Of U.P. & Others on 31 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 71179 of 2010
 

 
Petitioner :- Lakhraji Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Pandey
 
Respondent Counsel :- C.S.C.,Balwant Singh
 

 
Hon'ble V.K. Shukla,J.

Withdrawal Application

For the reasons stated in the accompanying affidavit, present application is allowed, and the writ petition is dismissed as not pressed.

Order Date :- 31.8.2012

SRY

Case :- WRIT - A No. - 71179 of 2010

Petitioner :- Lakhraji Devi

Respondent :- State Of U.P. & Others

Petitioner Counsel :- Siddharth Pandey

Respondent Counsel :- C.S.C.,Balwant Singh

Hon'ble V.K. Shukla,J.

In view of the order passed on withdrawal application, present writ petition is dismissed as not pressed.

Order Date :- 31.8.2012