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Wajahat Husain vs State Of U.P. Thr. The Sec. ...
2012 Latest Caselaw 3907 ALL

Citation : 2012 Latest Caselaw 3907 ALL
Judgement Date : 31 August, 2012

Allahabad High Court
Wajahat Husain vs State Of U.P. Thr. The Sec. ... on 31 August, 2012
Bench: Shri Narayan Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 2585 of 1993
 

 
Petitioner :- Wajahat Husain
 
Respondent :- State Of U.P. Thr. The Sec. Transport & Others
 
Petitioner Counsel :- Surendran P.
 

 
Hon'ble Shri Narayan Shukla,J.

Case is called out.  None responds on behalf of the petitioner to press the relief claimed for in the writ petition. Accordingly the writ petition is dismissed for non prosecution

Order Date :- 31.8.2012

Tripathi

 

 

 
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