Citation : 2012 Latest Caselaw 3866 ALL
Judgement Date : 30 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 4577 of 2012 Petitioner :- Ram Kumar & Another Respondent :- State Of U.P. Through Prin. Secy. Social Welfare Deptt. Lko. Petitioner Counsel :- Vijay Shanker Tripathi Respondent Counsel :- C.S.C.,Rajan Roy Hon'ble Ajai Lamba,J.
On request of learned counsel for the petitioners, list this case on 03.9.2012.
Order Date :- 30.8.2012
A.Nigam
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