Smt. Shashi vs State Of U.P. & Others
2012 Latest Caselaw 3839 ALL

Citation : 2012 Latest Caselaw 3839 ALL
Judgement Date : 29 August, 2012

Allahabad High Court

Smt. Shashi vs State Of U.P. & Others on 29 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 32643 of 2012
 

 
Petitioner :- Smt. Shashi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ashish Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

On the request of learned Standing Counsel put day after tomorrow (31.8.2012) as fresh. Till then interim order shall continue.

Order Date :- 29.8.2012

Download the LatestLaws.com Mobile App