Santosh vs State Of U.P.
2012 Latest Caselaw 3762 ALL

Citation : 2012 Latest Caselaw 3762 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Santosh vs State Of U.P. on 27 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20922 of 2012
 

 
Petitioner :- Santosh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Prakash Veer Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is the second bail application. The first bail application was rejected by Hon'ble Vijay Prakash Pathak,J. on 21.5.2012.

List at an early date before the appropriate Bench.

Order Date :- 27.8.2012

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