Nasreen Aslam And Another vs High Court Of Judicature At ...
2012 Latest Caselaw 3759 ALL

Citation : 2012 Latest Caselaw 3759 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Nasreen Aslam And Another vs High Court Of Judicature At ... on 27 August, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 54267 of 2011
 

 
Petitioner :- Nasreen Aslam And Another
 
Respondent :- High Court Of Judicature At Allahabad And Another
 
Petitioner Counsel :- Arif Ikbal
 
Respondent Counsel :- Yashwant Verma,Rajeev Gupta,S.C.
 

 
Hon'ble Arun Tandon,J.

Writ petition is allowed.

For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).

Order Date :- 27.8.2012

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