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Dilip Kumar vs State Of U.P.
2012 Latest Caselaw 3757 ALL

Citation : 2012 Latest Caselaw 3757 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Dilip Kumar vs State Of U.P. on 27 August, 2012
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20958 of 2012
 

 
Petitioner :- Dilip Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Birendra Singh,Arvind Kumar Dohere
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Birendra Singh, learned counsel for the applicant and learned AGA for the State.

Learned AGA prays for and is granted three weeks'  time to file a counter affidavit.

List  on 24.9.2012 before the appropriate Bench.

Order Date :- 27.8.2012

NS

 

 

 
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