Mahendra Kumar And Others vs District Judge Saharanpur And ...
2012 Latest Caselaw 3755 ALL

Citation : 2012 Latest Caselaw 3755 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Mahendra Kumar And Others vs District Judge Saharanpur And ... on 27 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 16836 of 2004
 

 
Petitioner :- Mahendra Kumar And Others
 
Respondent :- District Judge Saharanpur And Others
 
Petitioner Counsel :- Manoj Kumar Rajvanshi,Anil Kumar Tyagi,Naresh Chandra Rajvanshi,Ram Raj
 
Respondent Counsel :- C.S.C.,K.R. Sirohi,S P Singh,Yashwant Verma
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri Ram Raj.

List in the next cause list.

Order Date :- 27.8.2012

Chandra

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