Omvir Singh Tewatia vs Delhi Public School (N.T.P.C.) ...
2012 Latest Caselaw 3753 ALL

Citation : 2012 Latest Caselaw 3753 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Omvir Singh Tewatia vs Delhi Public School (N.T.P.C.) ... on 27 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 24533 of 2001
 

 
Petitioner :- Omvir Singh Tewatia
 
Respondent :- Delhi Public School (N.T.P.C.) Through Its Chairman & Others
 
Petitioner Counsel :- Kamal Singh Yadav,Prabhat Kumar Dubey,S.Niranjan
 
Respondent Counsel :- N.C. Nishad,K.M. Mishra,S.C.
 

 
Hon'ble Pankaj Naqvi,J.

List revised. No one is present on behalf of the petitioner.

The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.

Order Date :- 27.8.2012

Chandra

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