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Noora vs State Of U.P.And Others
2012 Latest Caselaw 3747 ALL

Citation : 2012 Latest Caselaw 3747 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Noora vs State Of U.P.And Others on 27 August, 2012
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16426 of 2010
 

 
Petitioner :- Noora
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- K.K.Srivastava,R.K.Srivastava
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Satyam Narayan, Advocate, appearing on behalf of opp. parties No.2 and 3, has filed his memo of appearance, which is taken on record. He prays for and is granted three weeks' time to file counter affidavit.

List immediately  thereafter showing the name of  Sri Satyam Narayan, Advocate, as counsel for the opp. parties No.2 and 3.

Order Date :- 27.8.2012

NS

 

 

 
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