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Harish Chandra Tripathi vs State Of U.P.
2012 Latest Caselaw 3730 ALL

Citation : 2012 Latest Caselaw 3730 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Harish Chandra Tripathi vs State Of U.P. on 27 August, 2012
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32881 of 2011
 

 
Petitioner :- Harish Chandra Tripathi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.K. Misra
 
Respondent Counsel :- Govt. Advocate,Ravi Prakash Srivastava
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Vaibhav Kaushik Mishra, learned counsel for the applicant and  Sri  Ravi Prakash Srivastav,learned counsel for the opp. party.

Sri  Ravi Prakash Srivastav, Advocate, prays for and is granted two weeks' time to file a supplementary  counter  affidavit.

List immediately thereafter.

Order Date :- 27.8.2012

NS

 

 

 
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