Sanjai Kumar S/O Sri Dhunkoo vs State Of U.P.Through Secretary ...
2012 Latest Caselaw 3706 ALL

Citation : 2012 Latest Caselaw 3706 ALL
Judgement Date : 24 August, 2012

Allahabad High Court

Sanjai Kumar S/O Sri Dhunkoo vs State Of U.P.Through Secretary ... on 24 August, 2012

Bench: Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 4991 of 2009
 

 
Petitioner :- Sanjai Kumar S/O Sri Dhunkoo
 
Respondent :- State Of U.P.Through Secretary Technical Education & Others
 
Petitioner Counsel :- S.P.Singh,R.P.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Satyendra Singh Chauhan,J.

Case called out in the revised list. No one is present on behalf of the petitioner to press this petition. It is accordingly dismissed for non-prosecution. Interim order, if any, is vacated.

Order Date :- 24.8.2012

Rao/-

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