Shilpi Chaurasia vs State Of U.P. & Others
2012 Latest Caselaw 3691 ALL

Citation : 2012 Latest Caselaw 3691 ALL
Judgement Date : 24 August, 2012

Allahabad High Court

Shilpi Chaurasia vs State Of U.P. & Others on 24 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 38058 of 2012
 

 
Petitioner :- Shilpi Chaurasia
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Praveen Kumar
 
Respondent Counsel :- C.S.C.,S.R. Singh
 

 
Hon'ble V.K. Shukla,J.

Put up this cause on Wednesday.

Order Date :- 24.8.2012

SRY

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