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Gaya Prasad Gupta vs Regional Manager, Allahabad Bank ...
2012 Latest Caselaw 3586 ALL

Citation : 2012 Latest Caselaw 3586 ALL
Judgement Date : 17 August, 2012

Allahabad High Court
Gaya Prasad Gupta vs Regional Manager, Allahabad Bank ... on 17 August, 2012
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 35828 of 2001
 

 
Petitioner :- Gaya Prasad Gupta
 
Respondent :- Regional Manager, Allahabad Bank Banda & Others
 
Petitioner Counsel :- Virendra Kumar,Chandra Shekhar Singh,Ram Raj Prajapati
 
Respondent Counsel :- S.C.,Himanshu Tiwari
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. Nobody is present for the petitioner.

In the interest of justice, the case is passed over.

Order Date :- 17.8.2012

Puspendra

 

 

 
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