Randhir Singh Tangar vs State Of U.P. And Others
2012 Latest Caselaw 3569 ALL

Citation : 2012 Latest Caselaw 3569 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Randhir Singh Tangar vs State Of U.P. And Others on 16 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 36131 of 2005
 

 
Petitioner :- Randhir Singh Tangar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shailesh Srivastava,A.Bhushan,Ms. Rashmi Tripathi,R.Tripathi
 
Respondent Counsel :- C.S.C.,Prakash Kumar Srivastava,R.K. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Passed over on the illness-slips of Sri R. Tripathi and Ms. Rashmi Tripathi, Advocates.

Order Date :- 16.8.2012

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