Santosh Kumar Tiwari ( Roll No ... vs State Of U.P. & Others
2012 Latest Caselaw 3557 ALL

Citation : 2012 Latest Caselaw 3557 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Santosh Kumar Tiwari ( Roll No ... vs State Of U.P. & Others on 16 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 17596 of 2012
 

 
Petitioner :- Santosh Kumar Tiwari ( Roll No 20202602) & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.S. Shukla
 
Respondent Counsel :- C.S.C.,A.K. Yadav
 

 
Hon'ble V.K. Shukla,J.

Heard.

Judgment reserved.

Put up this case for delivery of judgment on 24.08.2012.

Order Date :- 16.8.2012

SRY

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