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Suresh Chand Sonkar vs U.P. Public Service Commission ...
2012 Latest Caselaw 3551 ALL

Citation : 2012 Latest Caselaw 3551 ALL
Judgement Date : 16 August, 2012

Allahabad High Court
Suresh Chand Sonkar vs U.P. Public Service Commission ... on 16 August, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 54062 of 2005
 

 
Petitioner :- Suresh Chand Sonkar
 
Respondent :- U.P. Public Service Commission Thru' Secy., And Another
 
Petitioner Counsel :- Chandan Sharma,Anand Upadhyaya,Arvind Upadhaya,Ashok Khare,D.P.Singh,Indra Raj Singh,P.N. Mishra,R.N. Mishra,R.P. Singh,Siddharth Khare
 
Respondent Counsel :- C.S.C.,M.A. Qadeer
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri R.P. Singh, Advocate.

Order Date :- 16.8.2012

OP

 

 

 
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