S.Ziauddin Ahmad vs Union Of India And Others
2012 Latest Caselaw 3539 ALL

Citation : 2012 Latest Caselaw 3539 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

S.Ziauddin Ahmad vs Union Of India And Others on 16 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 38562 of 2011
 

 
Petitioner :- S.Ziauddin Ahmad
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- R.B.Trivedi
 
Respondent Counsel :- A.S.G.I.,Anjana Singh Dewal,Sunita Agrawal
 

 
Hon'ble V.K. Shukla,J.

Two weeks and no more time is accorded to Sri Shashank Shekhar Singh, Advocate. Rejoinder affidavit may be filed within a week thereafter.

List on 07.09.2012, showing the name of Sri Shashank Shekhar Singh as counsel for the respondents.

Order Date :- 16.8.2012

SRY

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