M/S Sadhan Sahkari Samiti Ltd. vs P.O.Labour Court & Others
2012 Latest Caselaw 3523 ALL

Citation : 2012 Latest Caselaw 3523 ALL
Judgement Date : 14 August, 2012

Allahabad High Court

M/S Sadhan Sahkari Samiti Ltd. vs P.O.Labour Court & Others on 14 August, 2012

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 21442 of 2000
 

 
Petitioner :- M/S Sadhan Sahkari Samiti Ltd.
 
Respondent :- P.O.Labour Court & Others
 
Petitioner Counsel :- Hemant Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

List has been revised. None appears to press this petition.

Petition is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 14.8.2012

Asha

Download the LatestLaws.com Mobile App