Kuldeep Singh vs State Of U.P. And Others
2012 Latest Caselaw 3522 ALL

Citation : 2012 Latest Caselaw 3522 ALL
Judgement Date : 14 August, 2012

Allahabad High Court

Kuldeep Singh vs State Of U.P. And Others on 14 August, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 68159 of 2011
 

 
Petitioner :- Kuldeep Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted two weeks' further time to file the counter affidavit.

List this petition in the week commencing 3rd September, 2012.

Order Date :- 14.8.2012

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