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Irfan vs State Of U.P.
2012 Latest Caselaw 3519 ALL

Citation : 2012 Latest Caselaw 3519 ALL
Judgement Date : 14 August, 2012

Allahabad High Court
Irfan vs State Of U.P. on 14 August, 2012
Bench: Shashi Kant Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20412 of 2012
 

 
Petitioner :- Irfan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rohit Singh,Ram Singh Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

As  prayed  by the  learned counsel for the applicant, put up this matter as fresh on 24.8. 2012 before the regular court.

Order Date :- 14.8.2012

MLK

 

 

 
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