Kumari Suman Yadav vs State Of U.P. & Others
2012 Latest Caselaw 3509 ALL

Citation : 2012 Latest Caselaw 3509 ALL
Judgement Date : 13 August, 2012

Allahabad High Court

Kumari Suman Yadav vs State Of U.P. & Others on 13 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 34734 of 2012
 

 
Petitioner :- Kumari Suman Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Nanhe Lal Tripathi,Sanjay Kumar Singh
 
Respondent Counsel :- C.S.C.,G.S. Maurya,Mahesh Narain Singh,Shyam Krishna Gupta
 

 
Hon'ble V.K. Shukla,J.

Put up this case on 21.08.2012.

By that time requisite instructions may be obtained by Sri G.S. Maurya, Advocate.

Order Date :- 13.8.2012

SRY

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