Ram Pal Gupta vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 3508 ALL

Citation : 2012 Latest Caselaw 3508 ALL
Judgement Date : 13 August, 2012

Allahabad High Court

Ram Pal Gupta vs The State Of U.P Thru Principal ... on 13 August, 2012

Bench: Sudhir Kumar Saxena




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- U/S 482/378/407 No. - 2869 of 2012
 

 
Petitioner :- Ram Pal Gupta
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Anr.
 
Petitioner Counsel :- Upendra Prakash Pathak
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Sudhir Kumar Saxena,J.

Learned counsel for petitioner submits that he does not want to press this petition and prays that the same may be dismissed as 'not pressed'.

Petition is dismissed as 'not pressed'.

Order Date :- 13.8.2012

VB/-

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