Vijay Bahadur Singh vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 3498 ALL

Citation : 2012 Latest Caselaw 3498 ALL
Judgement Date : 13 August, 2012

Allahabad High Court

Vijay Bahadur Singh vs State Of U.P. Thru Secy. And Others on 13 August, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 32796 of 2012
 

 
Petitioner :- Vijay Bahadur Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Kr. Hans Pratap Singh
 
Respondent Counsel :- C.S.C.,Vipin Sinha
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list. Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 13.8.2012

Download the LatestLaws.com Mobile App