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Sukkhey And Another vs State Of U.P. Thru' Collector ...
2012 Latest Caselaw 3494 ALL

Citation : 2012 Latest Caselaw 3494 ALL
Judgement Date : 13 August, 2012

Allahabad High Court
Sukkhey And Another vs State Of U.P. Thru' Collector ... on 13 August, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 24 of 2010
 

 
Petitioner :- Sukkhey And Another
 
Respondent :- State Of U.P. Thru' Collector Meerut And Another
 
Petitioner Counsel :- Anoop Trivedi
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Admit.

Issue notice.

        (A.K. Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 13.8.2012

MK/

 

 

 
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