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Smt. Phool Bahar vs Branch Manager, State Bank Of ...
2012 Latest Caselaw 3488 ALL

Citation : 2012 Latest Caselaw 3488 ALL
Judgement Date : 13 August, 2012

Allahabad High Court
Smt. Phool Bahar vs Branch Manager, State Bank Of ... on 13 August, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 289 of 2012
 

 
Petitioner :- Smt. Phool Bahar
 
Respondent :- Branch Manager, State Bank Of India And Another
 
Petitioner Counsel :- Raj Kumar Khanna
 
Respondent Counsel :- M.P. Sarraf
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List revised. None is present.

The case is passed over for the day.

        (A.K. Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 13.8.2012

MK/

 

 

 
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