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Rani Varshney vs State Of U.P. Through Secy. ...
2012 Latest Caselaw 3486 ALL

Citation : 2012 Latest Caselaw 3486 ALL
Judgement Date : 13 August, 2012

Allahabad High Court
Rani Varshney vs State Of U.P. Through Secy. ... on 13 August, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4212 of 2012
 

 
Petitioner :- Rani Varshney
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors.
 
Petitioner Counsel :- Om Prakash Nag,Amit Chaudhary
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Civil Writ Petition Nos.6699(SS) of 2000, 5640(SS) of 2005, 7769(SS) of 2004 and 1685(SS) of 2005 concern related issue and are pending adjudication.

Let the said files be tagged alongwith this case.

List on 22.8.2012.

Order Date :- 13.8.2012

A.Nigam

 

 

 
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