Hirendra Pratap Singh vs State Of U.P. Through Prin. Secy. ...
2012 Latest Caselaw 3466 ALL

Citation : 2012 Latest Caselaw 3466 ALL
Judgement Date : 9 August, 2012

Allahabad High Court

Hirendra Pratap Singh vs State Of U.P. Through Prin. Secy. ... on 9 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4191 of 2012
 

 
Petitioner :- Hirendra Pratap Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Basic Edu. Lko. & Ors.
 
Petitioner Counsel :- Jitendra Singh,Rajesh Prasad Tripathi
 
Respondent Counsel :- C.S.C.,D.R.Mishra
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is stated to be in personal difficulty.

List next week.

Order Date :- 9.8.2012

A.Nigam

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