Ori Ram vs State Of U.P. And Others
2012 Latest Caselaw 3463 ALL

Citation : 2012 Latest Caselaw 3463 ALL
Judgement Date : 9 August, 2012

Allahabad High Court

Ori Ram vs State Of U.P. And Others on 9 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 75549 of 2010
 

 
Petitioner :- Ori Ram
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gautam
 
Respondent Counsel :- C.S.C.,A.K. Mishra
 

 
Hon'ble V.K. Shukla,J.

Modification Application

By means of this application, the applicant has prayer for extension of time. The order passed on the earlier occasion is self contained order, and there is no occasion for this Court to extend the time period as has been claimed by the applicant.

The application is accordingly, rejected.

Order Date :- 9.8.2012

SRY

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