M/C,Of Society Of Uchchttar ... vs State Of U.P. And Others
2012 Latest Caselaw 3450 ALL

Citation : 2012 Latest Caselaw 3450 ALL
Judgement Date : 8 August, 2012

Allahabad High Court

M/C,Of Society Of Uchchttar ... vs State Of U.P. And Others on 8 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 36231 of 2012
 

 
Petitioner :- M/C,Of Society Of Uchchttar Madhyamik Vidhyalay & Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.K.Upadhyay,G.K.Singh
 
Respondent Counsel :- C.S.C.,D.S.M.Tripathi
 

 
Hon'ble V.K. Shukla,J.

List after two weeks on 23.08.2012.

By that time pleadings inter se parties may be exchanged.

Order Date :- 8.8.2012

SRY

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