Niranjan vs State Of U.P.
2012 Latest Caselaw 3448 ALL

Citation : 2012 Latest Caselaw 3448 ALL
Judgement Date : 8 August, 2012

Allahabad High Court

Niranjan vs State Of U.P. on 8 August, 2012

Bench: Surendra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 
Criminal Misc. Correction Application No.227516 of 2012
 
In Re:
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17018 of 2012
 

 
Petitioner :- Niranjan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mazhar Ullah
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Singh,J.

Criminal Misc. Correction Application No.227516 of 2012 is allowed.

Necessary correction has been made in the original order.

Order dated 25.7.2012 will stand corrected as follows:

In the 1st line of 1st paragraph, "2012" should be read as "2010".

Order Date :- 8.8.2012

MN/-

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