Medharthi Singh vs State Of U.P. Thru' Secy. Revenue ...
2012 Latest Caselaw 3439 ALL

Citation : 2012 Latest Caselaw 3439 ALL
Judgement Date : 8 August, 2012

Allahabad High Court

Medharthi Singh vs State Of U.P. Thru' Secy. Revenue ... on 8 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3459 of 2002
 

 
Petitioner :- Medharthi Singh
 
Respondent :- State Of U.P. Thru' Secy. Revenue U.P. Govt. & Ors.
 
Petitioner Counsel :- P.S. Yadav,A.Chitransi,A.T. Kulshrestha,Ashish Chaturvedi,Ashutosh,Suresh Chandra Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Three weeks and no more is allowed to the learned Standing Counsel to comply with the order dated 21.3.2012.

List in the week commencing 3.9.2012.

Order Date :- 8.8.2012

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