Ateeq @ Chandan vs State Of U.P.
2012 Latest Caselaw 3423 ALL

Citation : 2012 Latest Caselaw 3423 ALL
Judgement Date : 7 August, 2012

Allahabad High Court

Ateeq @ Chandan vs State Of U.P. on 7 August, 2012

Bench: Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15699 of 2012
 

 
Petitioner :- Ateeq @ Chandan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajay Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vijay Prakash Pathak,J.

Supplementary affidavit on behalf of the applicant filed today be taken on record.

Put up as fresh tomorrow.

Order Date :- 7.8.2012

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