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Ram Pal Das vs State Of U.P. Thru Secy. Secondary ...
2012 Latest Caselaw 3385 ALL

Citation : 2012 Latest Caselaw 3385 ALL
Judgement Date : 6 August, 2012

Allahabad High Court
Ram Pal Das vs State Of U.P. Thru Secy. Secondary ... on 6 August, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4111 of 2012
 

 
Petitioner :- Ram Pal Das
 
Respondent :- State Of U.P. Thru Secy. Secondary Education Deptt. & Others
 
Petitioner Counsel :- H.G.S. Parihar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

It is not in dispute that Special Appeal No.307/12 titled Ram Pal Das v. State of U.P. is still pending adjudication.

Petitioner claims relief under order passed in the said appeal by a Division Bench of this Court (order dated 25.5.2012).

The petition is dismissed as withdrawn with liberty to the petitioner to avail of appropriate remedy.

Order Date :- 6.8.2012

A.Nigam

 

 

 
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