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Anil Kumar Sirohi vs Deputy General Manager P.N.B., ...
2012 Latest Caselaw 3384 ALL

Citation : 2012 Latest Caselaw 3384 ALL
Judgement Date : 6 August, 2012

Allahabad High Court
Anil Kumar Sirohi vs Deputy General Manager P.N.B., ... on 6 August, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 37446 of 2012
 

 
Petitioner :- Anil Kumar Sirohi
 
Respondent :- Deputy General Manager P.N.B., Muzaffarnagar & Others
 
Petitioner Counsel :- H.L. Pandey
 
Respondent Counsel :- Sanjai Singh
 

 
Hon'ble V.K. Shukla,J.

Learned counsel for the petitioner is permitted to delete respondent Nos. 4 and 5. Said deletion be carried forthwith.

Sri Sanjay Kumar Singh, Advocate has entered appearance on behalf of respondent Nos. 1, 2 and 3. He prays for and is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 6.8.2012

SRY

 

 

 
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