Khushi Ram S/O Shri Bhagauti ... vs Shri Sunil Kumar Prin. Secy ...
2012 Latest Caselaw 3382 ALL

Citation : 2012 Latest Caselaw 3382 ALL
Judgement Date : 6 August, 2012

Allahabad High Court

Khushi Ram S/O Shri Bhagauti ... vs Shri Sunil Kumar Prin. Secy ... on 6 August, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 1491 of 2012
 

 
Petitioner :- Khushi Ram S/O Shri Bhagauti Prasad
 
Respondent :- Shri Sunil Kumar Prin. Secy Education Basic & 2 Others
 
Petitioner Counsel :- Awadhesh Kumar Tiwari
 

 
Hon'ble Dr. Satish Chandra,J.

On the joint request, list on 13.08.2012.

Order Date :- 6.8.2012

VNP/-

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