Sanjay Singh vs Shri Shri Prakash Singh
2012 Latest Caselaw 3381 ALL

Citation : 2012 Latest Caselaw 3381 ALL
Judgement Date : 6 August, 2012

Allahabad High Court

Sanjay Singh vs Shri Shri Prakash Singh on 6 August, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 365 of 1998
 

 
Petitioner :- Sanjay Singh
 
Respondent :- Shri Shri Prakash Singh
 
Petitioner Counsel :- Ajay Kumar,A.S.Rai,D B Yadav,Dinesh Kacker,Rajesh Kumar Singh
 
Respondent Counsel :- Prakash Padia,Ajay Kumar Singh,Raj Kumar Singh,Rajesh Kumar Pandey,S.K. Gupta,Shiva Nand Misra
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

This is a compromise application between the parties under Order 23 Rule 3 of C.P.C. The said compromise was sent for verification to the court below. The court below has verified the same and returned the record to the Court.

The appeal is therefore, decided in terms of compromise. The compromise application shall form part of the decree.

(A.K. Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 6.8.2012

MK/

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