Citation : 2012 Latest Caselaw 3351 ALL
Judgement Date : 1 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 31935 of 2012 Petitioner :- Rakesh Kumar Pal Respondent :- State Of U.P. & Others Petitioner Counsel :- Deepak Kumar Srivastava Respondent Counsel :- C.S.C.,Mahesh Narain Singh Hon'ble Rajes Kumar,J.
Supplementary affidavit filed today, the same may be placed on record.
Learned Standing Counsel may seek instruction.
Put up on 8.8.2012 as fresh.
Order Date :- 1.8.2012
OP
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