State Of U.P. Thru Secr. Community ... vs Stat Public Service Tribunal Lko & ...
2012 Latest Caselaw 998 ALL

Citation : 2012 Latest Caselaw 998 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

State Of U.P. Thru Secr. Community ... vs Stat Public Service Tribunal Lko & ... on 27 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 64294 of 2008
 

 
Petitioner :- State Of U.P. Thru Secr. Community Devp. Dept. & Others
 
Respondent :- Stat Public Service Tribunal Lko & Another
 
Petitioner Counsel :- Y.S. Bohra
 
Respondent Counsel :- Ranjan Srivastava,Saurabh Srivastava
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Case has been taken up in the revised list. Shri Ranjan Sivastava, learned counsel for the respondent no.2 is not present. Heard learned standing counsel. Counter affidavit may be filed within four weeks. Rejoinder affidavit, if any, may be filed within three weeks thereafter.

Admit.

List for hearing.

Order Date :- 27.4.2012

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