Smt. Saroj vs State Of U.P. And Others
2012 Latest Caselaw 991 ALL

Citation : 2012 Latest Caselaw 991 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Smt. Saroj vs State Of U.P. And Others on 27 April, 2012

Bench: Ravindra Singh, Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 19037 of 2011
 

 
Petitioner :- Smt. Saroj
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.P. Tewari,S.S. Tripathi
 
Respondent Counsel :- Govt. Advocate,B.Narain Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ramesh Sinha,J.

Sri S.P. Tiwari, learned counsel for the petitioner and Sri B. Narain appearing for the complaiance have sent ilness slip.

List on 8.5.2012.

Order Date :- 27.4.2012

N.A.

Download the LatestLaws.com Mobile App