Citation : 2012 Latest Caselaw 990 ALL
Judgement Date : 27 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 80 of 2010 Petitioner :- Smt. Dulara Devi W/O Sri Mohan Respondent :- State Of U.P.Thu. Secretary ,Education (Basic )And Ohters Petitioner Counsel :- D.C. Tiwari Respondent Counsel :- C.S.C.,D.R. Misra Hon'ble Devendra Kumar Arora,J.
Case called out.
Learned counsel for the petitioner is not present.
List this case in ordinary course.
Order Date :- 27.4.2012
Suresh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!