Citation : 2012 Latest Caselaw 984 ALL
Judgement Date : 27 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- GOVERNMENT APPEAL No. - 448 of 2011 Petitioner :- State Of U.P. Respondent :- Ravindra Singh And Others Petitioner Counsel :- G.A. Hon'ble Ravindra Singh,J.
Hon'ble Ramesh Sinha,J.
The learned A.G.A. prays for and is granted two weeks time to seek instructions about the fate of the co-accused Nagendra.
List on 21.5.2012
Order Date :- 27.4.2012
N.A.
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