Murlidhar Tiwari S/O vs State Of U.P.Through ...
2012 Latest Caselaw 975 ALL

Citation : 2012 Latest Caselaw 975 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Murlidhar Tiwari S/O vs State Of U.P.Through ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 282 of 2010
 

 
Petitioner :- Murlidhar Tiwari S/O
 
Respondent :- State Of U.P.Through Prn.Secy.U.P.Cooperative Society & Ors
 
Petitioner Counsel :- Aditya Mishra
 
Respondent Counsel :- C.S.C.,R.S. Pandey
 

 
Hon'ble Devendra Kumar Arora,J.

Case called out.

Learned counsel for the petitioner is not present.

List this case in ordinary course.

Order Date :- 27.4.2012

Suresh

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