Satish Chandra Srivastava vs State Of U.P.
2012 Latest Caselaw 967 ALL

Citation : 2012 Latest Caselaw 967 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Satish Chandra Srivastava vs State Of U.P. on 27 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 169 of 2012
 

 
Petitioner :- Satish Chandra Srivastava
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Atul Verma
 
Respondent Counsel :- Govt. Advocate,Brijesh Kumar Srivastava
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Prayer for adjournment has been made on behalf of appellant.

List in due course.

Order Date :- 27.4.2012

S. Kumar

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