C/M Saraswati Shiksha Parishad ... vs The Registrar Firms Socieities ...
2012 Latest Caselaw 942 ALL

Citation : 2012 Latest Caselaw 942 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

C/M Saraswati Shiksha Parishad ... vs The Registrar Firms Socieities ... on 26 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 16120 of 2009
 

 
Petitioner :- C/M Saraswati Shiksha Parishad And Another
 
Respondent :- The Registrar Firms Socieities And Others
 
Petitioner Counsel :- Ashwani Kumar Mishra
 
Respondent Counsel :- C.S.C.,Anil Bhushan
 

 
Hon'ble V.K. Shukla,J.

On the request of Sri Anil Bhushan, Advocate, the case is passed over for the day. List in the next cause list.

Order Date :- 26.4.2012

SRY

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