Shiv Mani Pathak (W.P. 3116 ... vs U.P. State Power Corporation Ltd. ...
2012 Latest Caselaw 924 ALL

Citation : 2012 Latest Caselaw 924 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

Shiv Mani Pathak (W.P. 3116 ... vs U.P. State Power Corporation Ltd. ... on 26 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 157 of 2012
 

 
Petitioner :- Shiv Mani Pathak (W.P. 3116 (S/S)2005)
 
Respondent :- U.P. State Power Corporation Ltd. Thru. Its Director U.P.
 
Petitioner Counsel :- Pawan Kumar Pandey,Sanjay Misra
 

 
Hon'ble Devendra Kumar Arora,J.

List before appropriate Court.

Order Date :- 26.4.2012

Suresh

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