Mujahid Hussain And Another vs Mohd. Umar And Another
2012 Latest Caselaw 922 ALL

Citation : 2012 Latest Caselaw 922 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

Mujahid Hussain And Another vs Mohd. Umar And Another on 26 April, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1667 of 2012
 

 
Petitioner :- Mujahid Hussain And Another
 
Respondent :- Mohd. Umar And Another
 
Petitioner Counsel :- Ashok Trivedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

As prayed, put up on Wednesday (2.5.2012) as fresh.

Order Date :- 26.4.2012

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