Prem Kumar Kori vs State Of U.P.
2012 Latest Caselaw 9 ALL

Citation : 2012 Latest Caselaw 9 ALL
Judgement Date : 6 April, 2012

Allahabad High Court

Prem Kumar Kori vs State Of U.P. on 6 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2142 of 2012
 

 
Petitioner :- Prem Kumar Kori
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anand Dubey
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is stated to be not available.

List in next cause list.

Order Date :- 6.4.2012

A.Nigam

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